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NGT Raps Haryana, UP over Non-Filing of Report on Sand Mining - (08 Feb 2016)

National Green Tribunal (NGT) has rapped Uttar Pradesh and Haryana Government Officials for failing to submit a status report on sand mining in their respective areas and construction of two illegal bridges across the Yamuna last year.

Tags : NATIONAL GREEN TRIBUNAL   UTTAR PRADESH AND HARYANA GOVERNMENT  

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