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Rajya Sabha Passes Bill to Increase Foreign Direct Investment in Indian Insurance Sector to 74% - (19 Mar 2021)

INSURANCE

Rajya Sabha has passed the Insurance (Amendment) Bill, 2021 which seeks to increase the maximum permissible Foreign Direct Investment (FDI) in the insurance sector to 74%, from the current limit of 49%.

Tags : RAJYA SABHA   INSURANCE (AMENDMENT) BILL   2021  

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