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Allahabad HC Takes Suo Moto Cognizance of Missing Children of Couple Imprisoned for 5 Years - (19 Mar 2021)

CRIMINAL

Allahabad High Court has taken suo moto cognizance of the plight of a couple, released from imprisonment 5 years after battling a false charge of murder, only to find that their two children who were lodged at a Protection Home are missing. The Court has issued notice to the State Government, asking the Additional Government Advocate to file a response and the status report by the next date.

Tags : ALLAHABAD HIGH COURT   SUO MOTO COGNIZANCE OF MISSING CHILDREN OF COUPLE  

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