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Bombay HC Denies Relief for Sanjay Dutt Aide in 1993 Bomb Blasts Case - (08 Feb 2016)

Bombay High Court has denied to grant interim relief of release from jail sought by 1993 bomb blasts convict Ibrahim Moosa Chauhan, who is currently undergoing sentence for supplying weapons to actor Sanjay Dutt at his residence.

Tags : BOMBAY HIGH COURT   IBRAHIM MOOSA CHAUHAN  

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