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Karnataka HC Slams State over Delay in Setting Up Additional Special Courts for Corruption Cases - (08 Feb 2016)

Karnataka HC, while expressing displeasure over delay on part of State in setting up additional special courts for corruption cases in Bengaluru city and Tumakuru, has asked the State to submit details on Law Minister’s recent statement that 205 new courts would be set up in the State.

Tags : KARNATAKA HC   STATE  

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