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Delhi Court Takes Cognizance of Civil Defamation Case Against Republic TV - (18 Mar 2021)

CIVIL

Delhi Court has taken cognizance of the civil defamation case filed by Popular Front of India (PFI) PR Director Dr. M. Shamoon against Republic TV news channel for publishing an alleged doctored video footage whereby the former is said to have promoted violent protests and use of criminal force against the state machinery.

Tags : DELHI COURT   REPUBLIC TV  

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