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Gauhati HC Allows Tea Estate Owners to Decide on Daily Wages of Plantation Workers - (18 Mar 2021)

LABOUR AND INDUSTRIAL

Gauhati High Court has allowed tea estate owners in Assam to decide if they want to follow the State government’s order on increasing the daily wages of plantation workers by Rs. 50.The Court has stated that liberty should be given to the petitioners to pay to the workmen any interim enhancement of their wages as they deem proper, till the issue is finally decided by the Court.

Tags : GAUHATI HIGH COURT   DAILY WAGES OF PLANTATION WORKERS  

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