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Madras HC Commutes Death Sentence of a Youngster Convicted of Murder - (18 Mar 2021)

CRIMINAL

Madras High Court has commuted from death to life sentence the punishment imposed by a trial Court on an unemployed youngster convicted for murdering his 54-year-old woman neighbour in a residential complex in Coimbatore before robbing her jewels, chopping her body into pieces, stuffing them into two suitcases and then letting them rot in his rented apartment for days together.

Tags : MADRAS HIGH COURT   COMMUTATION OF SENTENCE  

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