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Delhi HC Gives Last Opportunity to UOI in Plea Seeking Restrain on Leak of Investigation Material - (18 Mar 2021)

CRIMINAL

Delhi High Court has granted one final opportunity to Union of India and Delhi Police to file replies within 2 weeks in the plea filed by Disha Ravi seeking to restrain Delhi police from leaking any investigation material relating to her case to the media.

Tags : DELHI HIGH COURT   RESTRAIN ON LEAK OF INVESTIGATION MATERIAL  

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