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Madras HC: Corporations/Municipalities Personally Liable for Death in Manual Scavenging - (18 Mar 2021)

CIVIL

Madras High Court has opined that it is high time that the heads of Corporations and Municipalities are held 'personally liable' for any death to anyone engaged in manual scavenging within their territories.

Tags : MADRAS HIGH COURT   DEATH IN MANUAL SCAVENGING  

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