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Delhi Court Rejects Anticipatory Bail of ET Now Anchor Accused of Rape - (18 Mar 2021)

CRIMINAL

Delhi Court has rejected the anticipatory bail application filed by Mumbai based ET Now Anchor, Varun Hiremath accused of raping a 22 year old woman in National Capital in connection with the First Information Report lodged in Chanakyapuri Police Station.

Tags : DELHI COURT   ET NOW ANCHOR  

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