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NGT Directs Environmental Clearance Uppur Thermal Power Plant to be Kept in Abeyance - (18 Mar 2021)

ENVIRONMENT

National Green Tribunal has directed the that the Environmental Clearance (EC) granted to Uppur Thermal power plant is liable to be kept in abeyance till fresh appraisal is conducted by the government. The Tribunal has directed suspension of work till a revised Environmental Clearance is received.

Tags : NATIONAL GREEN TRIBUNAL   UPPUR THERMAL POWER PLANT  

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