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Karnataka HC Asks State to Address Court on Issue of Rising Covid Cases - (18 Mar 2021)

CIVIL

Karnataka High Court has said if the upward trend of positive case of corona virus continues in the state it would want the state government and Bruhat Bengaluru Mahanagara Palike (BBMP) and other stakeholder to address the Court on issues concerning preventive steps to be taken to stop spread of Covid-19.

Tags : KARNATAKA HIGH COURT   RISING COVID CASES  

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