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Supreme Court Refuses to Entertain Plea Seeking Uniform Policy to Resolve Public Agitations - (18 Mar 2021)

CIVIL

Supreme Court has declined to entertain plea by Bharat Bhoomi Bachao Sangharsh Samiti seeking directions for framing of guidelines and a uniform policy for resolution of public agitations through dialogue within a time framed manner to promote true and strong democracy.

Tags : SUPREME COURT   UNIFORM POLICY TO RESOLVE PUBLIC AGITATIONS  

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