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SC Issues Notice in PIL Seeking Provision of Common Utility Ducts Along Highways & Other Roadways - (17 Mar 2021)

CIVIL

Supreme Court has issued notice in plea filed seeking directions to the government to mandatorily provide common utility duct for all public utilities in the construction plan of highways and other roadways. The Court has issued a notice in the plea which also seeks implementation of 2016 guidelines issued by Ministry of Road Transport and Highways which contemplate common utility ducts.

Tags : SUPREME COURT   PROVISION OF COMMON UTILITY DUCTS ALONG HIGHWAYS  

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