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Calcutta HC: No Activity Involving Human Intervention to Take Place in Sundarban Biosphere Area - (17 Mar 2021)

ENVIRONMENT

Calcutta High Court has directed to prohibit all activities in the areas, namely, Sundarban Biosphere Area, Sundarban Tiger Reserve, and the adjoining Reserve Forest. The Court has observed that it was necessary to direct that there shall be no activity whatsoever by human intervention in any part of the three parcels.

Tags : CALCUTTA HIGH COURT   SUNDARBAN BIOSPHERE AREA  

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