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Rajya Sabha Clears Bill to Regulate Allied & Healthcare Professions - (17 Mar 2021)

LAW OF MEDICINE

Rajya Sabha has passed the National Commission for Allied and Healthcare Professions Bill, 2020, to regulate and standardise the education and practice of allied and healthcare professionals in India.

Tags : RAJYA SABHA   NATIONAL COMMISSION FOR ALLIED AND HEALTHCARE PROFESSIONS BILL   2020  

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