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Rajya Sabha Passes Medical Termination of Pregnancy (Amendment) Bill, 2020 - (17 Mar 2021)

CIVIL

Rajya Sabha has passed the Medical Termination of Pregnancy (Amendment) Bill, 2020, in light of the need and demand for increased gestational limit and to ensure safety and well-being of women.

Tags : RAJYA SABHA   MEDICAL TERMINATION OF PREGNANCY (AMENDMENT) BILL   2020  

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