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Karnataka HC Urges State to Resume Midday Meals in Schools - (17 Mar 2021)

EDUCATION

Karnataka High Court has directed the state government to respond on whether cooked meals are being provided to children in Anganwadis as well as to other categories of persons who are entitled to receive nutrition from the anganwadis.

Tags : KARNATAKA HIGH COURT   MIDDAY MEALS IN SCHOOLS  

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