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P&H HC Marks Inquiry Into Allegations of Illegal Detention and Custodial Torture of Shiv Kumar - (17 Mar 2021)

CRIMINAL

Punjab and Haryana High Court has marked an inquiry into allegations of illegal detention and custodial torture of labour rights activist Shiv Kumar, who was arrested by the Haryana police in January, 2021.

Tags : PUNJAB AND HARYANA HIGH COURT   ILLEGAL DETENTION AND CUSTODIAL TORTURE OF SHIV KUMAR  

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