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Rajya Sabha Passes Bill to Declare Food Technology Institutes as Institutions of National Importance - (16 Mar 2021)

CIVIL

Rajya Sabha has passed the National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019, to declare the National Institute of Food Technology Entrepreneurship and Management, Kundli and the Indian Institute of Food Processing Technology, Thanjavur as institutions of national importance.

Tags : RAJYA SABHA   FOOD TECHNOLOGY INSTITUTES  

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