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Delhi Court Grants Bail to Kanhaiya Kumar, Umar Khalid and Ors in 2016 JNU Sedition Case - (16 Mar 2021)

CRIMINAL

Delhi Court has granted bail to all the accused persons in the 2016 JNU Sedition case involving former JNU Students' Union president Kanhaiya Kumar, Umar Khalid, Anirban Bhattacharya along with other 7 co-accused persons who were summoned by the Court last month.

Tags : DELHI COURT   2016 JNU SEDITION CASE  

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