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PFRDA Eases Exit Process, Allows Online Exit from NPS Scheme from April 1 - (05 Feb 2016)

Pension Fund Regulatory and Development Authority (PRFDA), in order to make exit process easier under the National Pension System (NPS), has allowed subscribers to withdraw from NPS via online mode from April 1 this year.

Tags : PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY   NPS  

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