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AAAR, Tamil Nadu: 12% GST Applicable on Printing of Content on PVC Materials - (16 Mar 2021)

GOODS AND SERVICES TAX

Appellate Authority of Advance Ruling (AAAR), Tamil Nadu while upholding the AAR’s ruling has held that 12% Goods and Services Tax will be applicable on Printing of content on the PVC materials, supply of printed trade advertising material.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   PRINTING OF CONTENT ON PVC MATERIALS  

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