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SC Dismisses PJ Joseph's Challenge Against Allotment of 'Two Leaves' to Mani Faction - (15 Mar 2021)

ELECTION

Supreme Court has dismissed the petition filed by Kerala Congress leader PJ Joseph challenging the Kerala High Court judgments which upheld the Election Commission of India's order allotting the 'Two Leaves' symbol to Kerala Congress(M) faction led by Jose K Mani.

Tags : SUPREME COURT   ALLOTMENT OF 'TWO LEAVES' TO MANI FACTION  

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