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Orissa HC Directs DM to Submit Report on Conditions of Jails - (15 Mar 2021)

CRIMINAL

Orissa High Court has directed the District Magistrates of various districts to make a surprise visit to the jails within their jurisdiction and submit a report to the Court, inter alia, on the conditions of the jails.

Tags : ORISSA HIGH COURT   REPORT ON CONDITIONS OF JAILS  

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