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Special Court Remands Sachin Waze to NIA Custody in Case of Explosives Found Near Ambani’s House - (15 Mar 2021)

CRIMINAL

Special Court has remanded Mumbai Police officer Sachin Waze to the National Investigating Agency's (NIA) custody till March 25, in connection with his involvement in the explosives-laden vehicle and threat letter found near Mukesh Ambani's house, in Mumbai, on February 25, 2021.

Tags : SPECIAL COURT   SACHIN WAZE   MUKESH AMBANI  

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