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Delhi High Court Stays GNCTD Order Suspending Electric Vehicle Subsidy for Tata Nexon EV - (15 Mar 2021)

MOTOR VEHICLES

Delhi High Court has stayed the operation of an order dated 1st March 2021 passed by Deputy Commissioner of Government of NCT Delhi directing suspension of listing of Tata Nexon EV as an eligible Electric Vehicle from the list of eligible models from availing subsidy under Delhi Electric Vehicle Policy.

Tags : DELHI HIGH COURT   ELECTRIC VEHICLE SUBSIDY   TATA NEXON ELECTRIC VEHICLE  

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