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Delhi HC Directs Accused to Do Community Service at Gurudwara Bangala Sahib - (15 Mar 2021)

CRIMINAL

Delhi High Court has directed a young accused of 21 years to do one month community service at Gurudwara Bangala Sahib while quashing the First Information Report against him on the ground of a compromise being entered between the parties. The Court has directed the community service to continue from 16th March to 16th April 2021.

Tags : DELHI HIGH COURT   COMMUNITY SERVICE AT GURUDWARA BANGALA SAHIB  

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