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CCI Directs Make My Trip and Go Ibibo to Allow FabHotels, Treebo to be Listed on Online Portals - (15 Mar 2021)

MRTP/ COMPETITION LAWS

Competition Commission of India has directed Make My Trip and Go Ibibo to allow FabHotels and Treebo to be listed on its online portals, after observing that such delisting affects competition in the market by denying access to important channel of distribution.

Tags : COMPETITION COMMISSION OF INDIA   MAKE MY TRIP   GO IBIBO   FABHOTELS   TREEBO  

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