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Kerala HC Raises Permissible Number of Daily Pilgrims at Sabarimala Temple - (15 Mar 2021)

CIVIL

Kerala High Court has raised the cap on the number of devotees allowed into the Sabarimala Temple from 5,000 to 10,000. The Court has issued an order to this effect, disposing of suo motu proceedings taking cognizance of the under-utilisation of the virtual queue system.

Tags : KERALA HIGH COURT   SABARIMALA TEMPLE  

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