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Karnataka HC Issues Guidelines for Search of Smartphones, Laptops, Electronic Gadgets, Etc - (15 Mar 2021)

LAW OF EVIDENCE

Karnataka High Court has issued guidelines to be followed by investigating officers regarding the manner of carrying out a search and/or for preservations of the evidence gathered during the said search in respect of smartphone, electronic equipment or email account.

Tags : KARNATAKA HIGH COURT   GUIDELINES FOR SEARCH OF SMARTPHONES   LAPTOPS   ELECTRONIC GADGETS   ETC  

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