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SC Rejects Congress MP Adhir Ranjan Chowdhury's Plea, over Vacating Bungalow - (05 Feb 2016)

Supreme Court has rejected plea of Adhir Ranjan Chowdhury, a Congress MP from West Bengal, challenging a Delhi High Court order refusing to stay his eviction from bungalow at New Moti Bagh.

Tags : SUPREME COURT   ADHIR RANJAN CHOWDHURY  

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