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Delhi HC Directs Special Arrangements for Cancer Survivor in Delhi Higher Judicial Services Exam - (15 Mar 2021)

EDUCATION

Delhi High Court has directed for special arrangements to be made for a cancer survivor who moved the Court seeking deferral of the Delhi Higher Judicial Services (Mains) Examination 2019, until the Covid-19 vaccination of lawyers is complete.

Tags : DELHI HIGH COURT   DELHI HIGHER JUDICIAL SERVICES (MAINS) EXAMINATION   2019  

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