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Telangana High Court Serves Notice on Telangana Assembly, Council on Defections - (15 Mar 2021)

CIVIL

Telangana High Court has served notices on the state legislative assembly and council, demanding an explanation within four weeks on how 12 MLAs and four MLCs elected on Congress tickets were allowed to join the ruling Telangana Rashtra Samithi without relinquishing their legislator posts.

Tags : TELANGANA HIGH COURT   DEFECTION  

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