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NCPCR Issues Notice to Netflix to Stop Streaming of Show ‘Bombay Begums’ - (12 Mar 2021)

MEDIA AND COMMUNICATION

National Commission for Protection of Child Rights (NCPCR) has issued a notice to Netflix and has asked subscription-based streaming service provider to stop the streaming of its new series ‘Bombay Begums’, citing inappropriate portrayal of children in the web series.

Tags : NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS   NETFLIX   ‘BOMBAY BEGUMS’  

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