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Bombay High Court Pulls Up Additional Sessions Judge for Using Foul Language - (12 Mar 2021)

CIVIL

Bombay High Court has pulled up an Additional Sessions Judge and expressed its displeasure as the Judge used slang language and foul words 'utterly disrespectful to women' while recording rape survivor's testimony and later in the Judgment authored by him.

Tags : BOMBAY HIGH COURT   USE OF FOUL LANGUAGE  

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