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Kerala HC Directs State Police Chief to File Affidavit on Under-Utilization of Virtual Queue System - (12 Mar 2021)

CIVIL

Kerala High Court has directed the State Police Chief to file an affidavit, taking note of a report filed by the Sabarimala Special Commissioner (SPC) on the issues concerning under-utilisation of the virtual queue system.

Tags : KERALA HIGH COURT   UNDER-UTILIZATION OF VIRTUAL QUEUE SYSTEM  

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