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Calcutta HC Reverses EC Decision Rejecting Nomination of Trinamool Congress Candidate - (12 Mar 2021)

ELECTION

Calcutta High Court has reversed the Election Commission's decision to reject the nomination of Trinamool Congress candidate for the Joypur assembly seat in Bengal’s Purulia district on grounds of incomplete information.

Tags : CALCUTTA HIGH COURT   NOMINATION OF TRINAMOOL CONGRESS CANDIDATE  

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