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Punjab and Haryana HC Extends Relief to Kiku Sharda Till March 10 - (05 Feb 2016)

Punjab and Haryana HC has extended stay on arrest of comedian and television actor, Kiku Sharda till March 10, who is facing charges of hurting religions sentiments by mimicking Sirsa based controversial Dera Sacha Sauda Chief, Gurmeet Ram Rahim Singh.

Tags : PUNJAB AND HARYANA HC   KIKU SHARDA  

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