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Bombay High Court Allows MET to Take Complaint Against Chhagan Bhujbal to SIT - (17 Aug 2015)

Bombay High Court has said that a former chairman of Mumbai Educational Trust (MET) could take his complaint of alleged misappropriation of funds by Chhagan Bhujbal and members of his family before a special investigation team (SIT).

Tags : BOMBAY HIGH COURT  (MET)  CHHAGAN BHUJBAL  

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