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Gujarat HC Asks State to Warn Citizens Towards Social Distancing Norms - (11 Mar 2021)

CIVIL

Gujarat High Court has asked the state government to warn citizens that if they did not shed their carefree attitude and negligent behaviour towards social distancing, it may force the government to impose lockdown once again. The Court has also suggested that the government ensure sufficient beds in all Covid-designated hospitals in anticipation of the worst in the near future.

Tags : GUJARAT HIGH COURT   SOCIAL DISTANCING NORMS  

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