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Karnataka HC: Action of Authorities to Close Majority of Roads Connecting to Kerala is Ridiculous - (11 Mar 2021)

CIVIL

Karnataka High Court has termed “ridiculous” the action of the authorities to close majority of the roads connecting Kerala in Dakshina Kannada district to prevent the spread of COVID-19 when people from Kerala can enter Karnataka through other districts.

Tags : KARNATAKA HIGH COURT   CLOSING OF ROADS CONNECTING TO KERALA  

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