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Delhi Court Seeks ATR from Delhi Police in Case Against Kangana Ranaut for Defamatory Tweets - (11 Mar 2021)

CRIMINAL

Delhi Court has sought action taken report (ATR) from the Delhi Police in a case filed by Manjinder Singh Sirsa, President Delhi Sikh Gurudwara Management Committee against Actress Kanagana Ranaut for her alleged "derogatory and defamatory hate tweets" on Farmers Protests thereby defaming the Sikh Community and committing acts prejudicial to national integrity.

Tags : DELHI COURT   KANGANA RANAUT  

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