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Karnataka High Court to Pass Directions on Providing Shelters for Urban Homeless - (11 Mar 2021)

CIVIL

Karnataka High Court has said it would issue interim directions for implementation of the Operational Guidelines for the Scheme of Shelter for Urban Homeless (SUH) under the National Urban Livelihoods Mission (NULM) on 23rd March, 2020.

Tags : KARNATAKA HIGH COURT   PROVIDING SHELTERS FOR URBAN HOMELESS  

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