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Delhi High Court Extends Parole to Former Haryana CM Om Prakash Chautala - (10 Mar 2021)

CRIMINAL

Delhi High Court has extended the parole of Indian National Lok Dal supremo and former Chief Minister of Haryana, Om Prakash Chautala till 12th April, 2021 in the JBT teachers' recruitment scam case.

Tags : DELHI HIGH COURT   FORMER HARYANA CM OM PRAKASH CHAUTALA  

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