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SC Issues notice on Plea Challenging Govt Notification on Road Expansions - (10 Mar 2021)

ENVIRONMENT

Supreme Court has issued notice in Advocate Prashant Bhushan's plea challenging government notification that states that road expansion projects less than 100 km in length would not require any environmental appraisal. The Court has also asked the Centre to respond to Bhushan's submission regarding non appointment of an Environmental Regulator by the government.

Tags : SUPREME COURT   ROAD EXPANSION  

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