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CESTAT, New Delhi Quashes Countervailing Duty of 2.47% on Continuous Cast Copper Wire - (10 Mar 2021)

CUSTOMS

Customs, Excises, Service Taxes Appellate Tribunal (CESTAT), New Delhi has quashed the countervailing duty (CVD) of 2.47% on Continuous Cast Copper Wire.

Tags : CUSTOMS   EXCISES   SERVICE TAXES APPELLATE TRIBUNAL   CONTINUOUS CAST COPPER WIRE  

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