ITAT, Bangalore: Income of Assessee to be Estimated at 8% of Gross Turnover - (10 Mar 2021)
DIRECT TAXATION
Income Tax Appellate Tribunal (ITAT), Bangalore has ruled that the income of the assessee be estimated at 8% of the gross turnover if books of accounts not maintained by the assessee.
Tags : INCOME TAX APPELLATE TRIBUNAL INCOME OF ASSESSEE
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