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Jharkhand HC Takes Suo Moto Cognizance of Murder of a Family as Part of 'Witch-Hunt' - (09 Mar 2021)

CRIMINAL

Jharkhand High Court has taken suo moto cognizance of the 'disturbing' killings of five members of a family in the State, including a five years old child, allegedly as an outcome of a witch-hunt.

Tags : JHARKHAND HIGH COURT   MURDER OF A FAMILY   'WITCH-HUNT'  

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